K.R. SHRIRAM, V.M. KANADE

374 recorded High Court judgment(s) · 2013–2014

Open in Lexace · Search this judge's cases

Courts

Bombay High Court

374

Disposal nature

Disposed Off	213
Dismissed	40
(unspecified)	32
Allowed To be withdrawn	27
Allowed	20
Rejected	16
Rule Made Absolute	6
DISPOSED OFF	5

Recent judgments

BALAJI MAHILA SHIKSHAN PRASAR AND SAMAJ KALYAN SANSTHA, THROUGH PRESIDENT, MRS. SNEHAL V. PAWAR v. THE COMMISSIONER, MIRA-BHAYANDER MUNICIPAL CORPORATION AND ANR — Bombay High Court (2014-07-03)
SHRI. KHALDUN MOHAMAD HASSAN MOMIN v. BHIWANDI NIZAMPURA CITY MUNICIPAL CORPORATION, THROUGH COMISSIONER AND ORS — Bombay High Court (2014-07-03)
BALAJI MAHILA SHIKSHAN PRASAR AND SAMAJ KALYAN SANSTHA, THROUGH PRESIDENT, MRS. SNEHAL V. PAWAR v. THE COMMISSIONER, MIRA-BHAYANDER MUNICIPAL CORPORATION AND ANR — Bombay High Court (2014-07-03)
AWAIS MOHAMED HASSAN MOMIN v. BHIVANDI NIZAMPURA CITY MUNICIPAL CORPORATION, THROUGH COMMISSIONER AND ANR — Bombay High Court (2014-07-03)
NEW RAM ROADLINES ND ORS. v. M/S. DOMBIVLI GRAIN MERCHANTS ASSOCIATION THROUGH ITS PRESIDENT SHRI. SATYAWAN V. MHATRE AND ORS. — Bombay High Court (2014-02-04)
Santosh Gaurishankar Kanojia. and Anr. v. MR.ABDUL GANI ABDUL JABBAR SHAIKH, APPLICANT/BRIHANMUMBAI MUNICIPAL CORPN.FOR GREATER BOMBAY and OR — Bombay High Court (2013-11-11)
MAHARASHTRA STATE ELECTRICITY DISTRIBUTUION CO LTD AND ANR. v. M/S. DATAR SWITCHGEAR LTD AND ORS — Bombay High Court (2013-10-19)
SHIVAJI UNIVERSITY THROUGH ITS DIRECTOR v. SHRIRAM EDUCATION SOCIETY, KARGANI'S, SHRI TANAJIRAO PATIL EDUCATION (B.ED AND M.ED) COLLEGE — Bombay High Court (2013-09-05)
SHIVAJI UNIVERSITY THROUGH ITS DIRECTOR v. SHRIRAM EDUCATION SOCIETY, KARGANI'S, SHRI TANAJIRAO PATIL EDUCATION (B.ED AND M.ED) COLLEGE — Bombay High Court (2013-09-05)
BHAGYASHREE BHARGURAM MAHADIK v. THE EMPLOYEES STATE INSURANCE CORPORATION, THROUGH DIRECTOR AND ORS — Bombay High Court (2013-09-05)