K.R. SHRIRAM, S.J. VAZIFDAR
159 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 159 |
Disposal nature
| DISPOSED OFF | 145 |
| WITHDRAWN | 5 |
| DISMISSED | 3 |
| (unspecified) | 2 |
| CONSENT TERM | 2 |
| CHANGED/CONVERTED TO CH/S | 1 |
| Disposed Off | 1 |
Recent judgments
- PRATIBHA ASHOK SALVEKAR v. ALLHABAD BANK AND 2 ORS. — Bombay High Court (2013-10-29)
- VERNON COELHO v. INSTITUTE OF HOTEL MANAGEMENT AND ANR. — Bombay High Court (2013-10-29)
- TONNJES EASTERN SECURITY TECHNOLOGIES PVT. LTD. AND ANR. v. THE STATE OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2013-10-25)
- ADITI TAPURIAH v. AXIS BANK LIMITED AND 12 ORS. — Bombay High Court (2013-10-25)
- B.N. MAKHIJA AND 4 ORS. v. UNION OF INDIA AND 2 ORS. — Bombay High Court (2013-10-25)
- ANANT VISHNU KAMAT AND ANR v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS — Bombay High Court (2013-10-25)
- HERUMB CO-OP HOUSING SOCIETY LTD. AND ANR. v. THE ESTATE MANAGER-III AND AND ORS.AND M/S. BINDIYA CABLE (APPLICANT) — Bombay High Court (2013-10-25)
- STEVEN ALIAS STEPHEN GERARD FERNANDES v. THE CHAIRMAN, HIGH POWER COMMITTEE AND 2 ORS. — Bombay High Court (2013-10-24)
- DOUCEUR SPORTWEAR MFG. CO. PVT. LTD. AND ANR. v. UNION OF INDIA AND 5 ORS. — Bombay High Court (2013-10-24)
- BOMBAY GYPSUM PVT.LTD. AND ORS. v. ABHYUDAYA CO.OP. BANK LTD — Bombay High Court (2013-10-24)
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