K.R. SHRIRAM, R. N. LADDHA

56 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• GATSBY TRADING PVT. LTD. v. INCOME TAX OFFICER, WARD 12 (2) (3) — Bombay High Court (2022-01-21)
• EMBIO TRADING PVT. LTD. v. INCOME TAX OFFICER, WARD 12 (2) — Bombay High Court (2022-01-21)
• SHEETAL MEDICARE PRODUCTS PVT. LTD. v. UNION OF INDIA AND ANOTHER — Bombay High Court (2022-01-20)
• UPAL DEVELOPERS PVT.LTD. v. DEPUTY COMMISSIONER OF INCOME-TAX, RANGE-6 AND 3 ORS. — Bombay High Court (2022-01-20)
• CONFIDENCE FINANCE AND TRADING LIMITED v. UNION OF INDIA AND 4 ORS. — Bombay High Court (2022-01-20)
• MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-14(2)(1) AND 2 ORS — Bombay High Court (2022-01-20)
• PARINEE REALTY PVT. LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3) AND ANR. — Bombay High Court (2022-01-19)
• LINTAS INDIA PRIVATE LIMITED v. UNION OF INDIA AND ANR — Bombay High Court (2022-01-19)
• JAUNTY TRADING PVT.LTD. v. INCOME TAX OFFICER WARD-12(3)(1) — Bombay High Court (2022-01-19)
• COOPER CORPORATION PVT. LTD. v. UNION OF INDIA THR JOINT SECRETARY AND ORS — Bombay High Court (2022-01-19)