K.R. SHRIRAM,MANEESH SHARMA

254 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DILEEP SINGH SHEKHAWAT (2017-18) S/O LATE SHRI RAWAT SINGH SHEKHAWAT v. UNION OF INDIA — Rajasthan High Court (2025-09-09)
• OM PRAKASH GOYAL S/O SRI RAM GOPAL SARRAF v. UNION OF INDIA — Rajasthan High Court (2025-09-09)
• OM PRAKASH GOYAL S/O SHRI RAM GOPAL SARRAF v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-09-09)
• RAJEEV JANGIR S/O RATAN LAL JANGIR v. OFFICE OF THE INCOME TAX OFFICER — Rajasthan High Court (2025-09-09)
• VISHNU PRAKASH GOYAL S/O SHRI RAM GOPAL SARRAF v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-09-09)
• GOVIND PRAKASH AGARWAL S/O SHRI RAM GOPAL SARRAF v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-09-09)
• DILEEP SINGH SHEKHAWAT, S/O LATE SHRI RAWAT SINGH SHEKHAWAT v. UNION OF INDIA — Rajasthan High Court (2025-09-09)
• VISHNU PRAKASH GOYAL S/O SRI RAM GOPAL SARRAF v. UNION OF INDIA — Rajasthan High Court (2025-09-09)
• SHIVEK SHARMA LEGAL HEIR AND SON OF LATE SHRI PAWAN KUMAR SHARMA v. UNION OF INDIA — Rajasthan High Court (2025-09-09)
• VISHNU PRAKASH GOYAL, S/O SRI RAM GOPAL SARRAF v. UNION OF INDIA — Rajasthan High Court (2025-09-09)