K.R. SHRIRAM, M. S. KARNIK

26 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• JUGAL KISHORE JAJODIA v. S.C.PRASAD, CH.ENGINEER and ORS — Bombay High Court (2021-09-23)
• the commissioner ocustoms-raigad v. kargawal corporation — Bombay High Court (2021-09-23)
• THERELEK MACHINES P.LTD. v. THE INCOME TAX,OFFICER WARD-3 (6),MUMBAI. — Bombay High Court (2021-09-23)
• PREMLATA MOHAN AGARWAL v. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS — Bombay High Court (2021-09-22)
• VAHANVATI CONSULTANTS PVT.LTD. v. INCOME-TAX OFFICER-7(2)(1), MUMBAI AND 2 ORS. — Bombay High Court (2021-09-22)
• DARSAN JITENDRA JHAVERI v. COMMISSIONER OF INCOME TAX AND 2 ORS — Bombay High Court (2021-09-22)
• VAHANVATI CONSULTANTS PVT. LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX 2(3) (2) AND 3 OTHERS — Bombay High Court (2021-09-22)
• WAVY CONSTRUCTION LLP v. ASST.COMMISSIONER OF INCOME TAX,CIRCLE-22(3) AND 2 ORS — Bombay High Court (2021-09-21)
• THE COMMISSIONER OF INCOME TAX-9 v. M/S GLOBATRONIX (BOMBAY) PVT LTD — Bombay High Court (2021-09-21)
• ANIL KUMAR R. BANSAL v. ASSTT. COMMISSIONER OF INCOME TAX-13(3) — Bombay High Court (2021-09-20)