K.R. SHRIRAM, M. M. SATHAYE

38 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX-23 v. IKG ASSOCIATES — Bombay High Court (2023-06-14)
• PR.COMMISSIONER OF INCOME TAX-5 v. DHARMANANDAN DIAMONDS PVT.LTD. — Bombay High Court (2023-06-14)
• COMMISSIONER OF INCOME TAX - LTU v. GUJARAT AMBUJA CEMENTS LIMITED — Bombay High Court (2023-06-14)
• MAHARASHTRA STATE TEXTILE CORPORATION LTD v. DY. COMMISSIONER OF INCOME TAX CIRCLE 1(2)(2), MUMBAI AND 2 ORS — Bombay High Court (2023-06-13)
• MATHURADAS NARANDAS AND SONS FORWARDERS LTD. v. CENTRAL BOARD OF DIRECT TAXES, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND 2 ORS. — Bombay High Court (2023-06-13)
• BHALARIA STEEL CORPORATION v. INCOME TAX OFFICER-18(1)(2), MUMBAI AND ANR. — Bombay High Court (2023-06-13)
• PRAKASH B KAMAT v. PR. COMMISSIONER OF INCOME TAX-10 AND 2 OTHERS — Bombay High Court (2023-06-12)
• PRAKASH B KAMAT v. PR. COMMISSIONER OF INCOME TAX-10 AND 2 OTHERS — Bombay High Court (2023-06-12)
• MANOJ RAMJI GUPTA v. ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE 26(3) AND 2 ORS. — Bombay High Court (2023-06-12)
• NESH PHARMATECH PRIVATE LIMITED v. UNION OF IFNDIA AND 3 ORS. — Bombay High Court (2023-06-12)