K.R. SHRIRAM, KAMAL KHATA

191 recorded High Court judgment(s) · 2022–2023

Courts

Bombay High Court

191

DISPOSED OFF	100
Disposed Off	81
Dismissed	3
Dismissed for non-complying conditional Order	2
WITHDRAWN	2
Rejected	1
Allowed	1
DISMISSED	1

JAGDISH ISHWARDAS NIHALANI v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE AND ORS — Bombay High Court (2023-09-29)
MANOJ RAJENDRA GUPTA v. INCOME TAX OFFICER-WARD 1 (1) , NASHIK AND ORS — Bombay High Court (2023-09-29)
KISHORE NARAYAN PATIL v. INCOME TAX OFFICER WARD 4 PANVEL AND ORS — Bombay High Court (2023-09-29)
PR. COMMISSIONER OF INCOME TAX -17 v. BAJRANGLAL BHIKARAM MITTAL — Bombay High Court (2023-09-27)
THE PR. COMMISSIONER OF INCOME TAX - 4 v. TETRA PAK INDIA PVT LTD — Bombay High Court (2023-09-27)
PR. COMMISSIONER OF INCOME TAX-17 v. SAIF MARINE — Bombay High Court (2023-09-27)
PR. COMMISSIONER OF INCOME TAX-17 v. SAIF MARINE — Bombay High Court (2023-09-27)
PR. COMMISSIONER OF INCOME TAX - 17 v. BAJRANGLAL BHIKARAM MITTAL — Bombay High Court (2023-09-27)
PR. COMMISSIONER OF INCOME TAX - 17 v. FINE METAL (INDIA) — Bombay High Court (2023-09-27)
BOND SAFETY BELTS (DISSOLVED) v. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12 (2) — Bombay High Court (2023-09-27)