LexK.R. SHRIRAM, FIRDOSH PHIROZE POONIWALLA
283 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 283 |
Disposal nature
| Disposed Off | 138 |
| DISPOSED OFF | 138 |
| WITHDRAWN | 3 |
| Transfer to other Court | 1 |
| DISMISSED | 1 |
| Allowed | 1 |
| Dismissed for non-complying conditional Order | 1 |
Recent judgments
- DIAMOND AND GEM DEVELOPMENT CORPORATION LTD. v. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1) AND 3 ORS. — Bombay High Court (2023-08-18)
- INVEST ASSETS SECURITISATION AND RECONSTRUCTION PRIVATE LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1) AND 2 ORS — Bombay High Court (2023-08-18)
- MEHTA INFOCOM PRIVATGE LIMITED v. UNION OF INDIA AND 5 OTHER — Bombay High Court (2023-08-18)
- BHAGYALAXMI FASHION LIMITED v. ASST. COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1) AND 4 ORS — Bombay High Court (2023-08-18)
- SNEHI GOOD HOME DEVELOPERS PVT. LTD. THR DIRECTOR v. OFFICIAL LIQUIDATOR OF SNEHI GOOD HOME DEVELOPERS PVT. LTD. AND ORS — Bombay High Court (2023-08-17)
- MR. JAGANNATH TATYA PATIL v. STATE OF MAHARASHTRA THROUGH THE DEPT. OF REVENUE AND ORS — Bombay High Court (2023-08-17)
- M/S S.S. JUPITER INFRA LIMITED THR. AUTHORIZED TUSHAR PRABHAKAR DEORE v. THE DIVISIONAL COMMISSIONER NASHIK DIVISION AND ORS — Bombay High Court (2023-08-17)
- SUBODH S/O RAVSAHEB TARAL v. THE STATE OF MAHARASHTRA THR. PRINCIPAL SECRETARY AND ORS — Bombay High Court (2023-08-17)
- DR. ANIL SHANTILAL MODI (HUF) AND ANR v. THE ASST. ENGINEER CLASS i OF PWD AND ORS — Bombay High Court (2023-08-17)
- SHRI. CHANDRAKANT SHANKAREPPA GUDDODAGI v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2023-08-17)