K.R. SHRIRAM, ARIF S. DOCTOR

501 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• HARSHELLE TRAVELS AND ANR v. CAPRI GLOBAL CAPITAL LTD — Bombay High Court (2023-03-03)
• AUDUTH TIMBO AND 3 ORS. v. UNION OF INDIA AND 2 ORS. — Bombay High Court (2022-11-18)
• RBL BANK LTD. AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-11-18)
• JEWEL ART v. UNION OF INDIA and 2 ORS — Bombay High Court (2022-11-18)
• M/S. BOMBAY JEWELLERY MANUFACTURERS AND ANR. v. UNION OF INDIA AND 2 ORS. — Bombay High Court (2022-11-18)
• SABAREESH PALLIKERE v. COMMISSIONER OF CENTRAL TAX AND GST THANE AND OTHERS — Bombay High Court (2022-11-18)
• RBL BANK LTD. AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-11-18)
• GOLD STAR JEWELLERY DESIGNS v. UNION OF INDIA and 2 ORS — Bombay High Court (2022-11-18)
• VARSTREET SOFTWARE INDIA PRIVATE LTD. v. THE ASSISTANT COMMISSIONER OF STATE TAX AND ANR — Bombay High Court (2022-11-18)
• M/S. M.K. v. UNION OF INDIA AND 4 ORS. — Bombay High Court (2022-11-18)