K.R. SHRIRAM,ANAND SHARMA

57 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SHREE CEMENT LIMITED v. ASSISTANT COMMISSIONER OF INCOME-TAX — Rajasthan High Court (2025-08-26)
• KAILASH AGARWAL SON OF SHRI BABU LAL AGARWAL v. INCOME TAX OFFICER — Rajasthan High Court (2025-08-21)
• APU PACKAGING INDIA PVT. LTD. v. OFFICE OF COMMISSIONER OF CUSTOMS (PREVENTIVE) JODHPUR — Rajasthan High Court (2025-08-05)
• AGARWAL MARBLES PRIVATE LIMITED (FORD CROSSLAND) v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-05)
• AGARWAL MARBLES PRIVATE LIMITED (KANSAI NEROLAC PAINT) v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-05)
• AGARWAL MARBLES PRIVATE LIMITED (PEPSICO INDIA HOLDING PRIVATE LIMITED) v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-05)
• SHREE CEMENT LIMITED v. ASSISTANT COMMISSIONER OF INCOME-TAX — Rajasthan High Court (2025-08-05)
• SAMPAT LAL JAIN (HUF) v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-05)
• SHREE CEMENT LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-08-05)
• M/S VIKAS EXPORT v. M/S SHREE MARUTI ART AND CRAFT — Rajasthan High Court (2025-08-04)