LexK.R. SHRIRAM
10,969 recorded High Court judgment(s) · 2012–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 10969 |
Disposal nature
| DISPOSED OFF | 4191 |
| DISMISSED | 1828 |
| WITHDRAWN | 1792 |
| ABSOLUTE | 987 |
| CONSENT TERM | 388 |
| (unspecified) | 385 |
| APPEAL DISMISSED | 318 |
| COMPANY WOUND UP | 225 |
Recent judgments
- STATE OF MAH. THR. DY. SUPDT. OF POLICE, ANTI CORRUPTION BUREAU SLEUTH v. GANESH S/o UKANDRAO WADHIVE — Bombay High Court (2023-03-21)
- THE STATE OF MAH. THR. DY. S.P., A.C.B. SLEUTH v. RANDHIR S/O RAMESHSINGH DIXIT AND ANR — Bombay High Court (2023-03-21)
- STATE OF MAH. A.C.B. AMRAVATI v. BHIMRAO BHAGWAN GAIKWAD AND ANR — Bombay High Court (2023-03-21)
- THE STATE OF MAH. THR. THE STATE (A.C.B.) AMRAVATI v. RATIRAM S/O DHANIRAM KUSHWAH AND ANR — Bombay High Court (2023-03-21)
- STATE OF MAH. THR. DY. SUPDT. OF POLCIE, A.C.B. SLEUTH v. OMPRAKASH S/O KRISHNAJI CHAUHAN — Bombay High Court (2023-03-20)
- GASESONLINE INDIA PRIVATE LIMITED v. HRIM FINANCE AND SECURITIES PRIVATE LIMITED — Bombay High Court (2022-08-20)
- VARDHMAN DEVELOPERS LTD v. BORLA CO-OPERATIVE HOUSING SOCIETY LTD — Bombay High Court (2021-07-29)
- MAHENDRABALA JAYANTILAL BHATT AND ANR v. JAYANTILAL DHIRAJLAL BHATT (DECEASED) — Bombay High Court (2021-07-29)
- KIRTAN DOSHI v. OGD SERVICES LTD. — Bombay High Court (2021-07-29)
- ADITYA BIRLA FINANCE LIMITED v. JUMBO FINVEST (INDIA) LIMITED AND 8 ORS. — Bombay High Court (2021-07-29)