K.R.PRASAD RAO,SETHI R P

21 recorded High Court judgment(s) · 1997–1998

Courts

Disposal nature

Recent judgments

• VISHWESHWARAIAH IRON & STEEL LTD., v. M RAMA RAO & ANR — Karnataka High Court (1998-08-10)
• C.N.NARAYANA AND ANR. v. R.RANGASWAMAPPA — Karnataka High Court (1998-07-30)
• RACHAPPA & ANR v. STATE & ORS — Karnataka High Court (1998-06-30)
• K.NARASIMHA MURTHY AND ORS. v. STATE AND ORS. — Karnataka High Court (1998-06-30)
• B.N.CHANDRA SHEKAR v. STATE & ORS — Karnataka High Court (1998-06-18)
• K.G. GANAPATHY RAO v. B.C.C. BY ITS COMMSR. AND ANR — Karnataka High Court (1998-06-18)
• KRISHNARAJ RAICHUR v. ZILLA PARISHAD, DHARWAD AND AN — Karnataka High Court (1998-06-18)
• SUNDARA BAI v. STATE & ORS — Karnataka High Court (1998-06-18)
• JT DVMT COMMN & ORS v. REGR.,C A T.,B'LORE & ORS — Karnataka High Court (1998-06-16)
• LAKSHMI AND ORS v. B.C.C., BANGALORE AND ORS — Karnataka High Court (1998-06-16)