K.R.MOHAPATRA,. V. NARASINGH

180 recorded High Court judgment(s) · 2024–2026

Courts

Orissa High Court

180

Disposed Off	86
Withdrawn	46
Dismissed For Default/Non-Prosecution	25
Infructuous	13
Dismissed	4
Allowed	3
Not Pressed	2
Dropped	1

BHAWANI SHANKAR CHOUDHURY v. STATE OF ODISHA — Orissa High Court (2026-05-08)
UPENDRA PRASAD @UPENDRA PRASAD BISSOYI v. ANU GARG,PRINCIPAL SECRETARY TO GOVT., DEPARTMENT OF WATER RESOURCES, ODISHA — Orissa High Court (2026-05-08)
M/S. SABYASACHI MAHAKUL, DHENKANAL v. EXECUTIVE OFFICER, NAC BHUBAN, DHENKANAL — Orissa High Court (2025-05-09)
SUSILA DAS v. MEMBER ,BOARD OF REVENUE ,ODISHA , CUTTACK RAJASWA BHAWAN — Orissa High Court (2025-04-11)
STATE OF ORISSA v. PANU BISOI — Orissa High Court (2025-03-04)
BISHNU CH.GANDA v. STATE — Orissa High Court (2025-03-04)
PANU v. STATE — Orissa High Court (2025-03-04)
PREMALATA MISHRA v. COMMISSIONER OF ENDOWMENTS ,KHURDA — Orissa High Court (2025-02-18)
RABINDRA PRADHAN v. COMMNR. OF ENDOWMENTS, BBSR — Orissa High Court (2025-02-18)
KRUSHNA CHANDRA DIXIT v. COMMISSIONER OF ENDOWMENTS, ODISHA, BBSR — Orissa High Court (2025-01-20)