LexK.R.MOHAPATRA,. SANJAY KUMAR MISHRA
756 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 756 |
Disposal nature
| Disposed Off | 453 |
| Withdrawn | 196 |
| Dismissed For Default/Non-Prosecution | 48 |
| Dismissed | 31 |
| Infructuous | 19 |
| Allowed | 7 |
| Dropped | 2 |
Recent judgments
- M/S.FUTURE CONSTRUCTION, PURI v. M/S. ADIGANGA PROPERTIES PVT.LTD., KOLKATA — Orissa High Court (2026-05-22)
- SANJOGA JENA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- TUKU ROUT v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- HRUSIKESH PALAI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- PRAKASH CHANDRA SAHOO v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SULOCHANA JENA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- NAROTTAM BEHERA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- KAILASH CHANDRA SAHOO v. STATE OF ODISHA — Orissa High Court (2026-05-21)
- TARA @ TARAMANI PARHI v. PRINCIPAL SECRETARY, LAW DEPARTMENT, GOVT OF ODISHA, KHURDA — Orissa High Court (2026-05-20)
- DINESH KUMAR MODI v. STATE OF ODISHA — Orissa High Court (2026-05-20)