LexK.R.MOHAPATRA,. S.K.MISHRA
49 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 49 |
Disposal nature
| Disposed Off | 40 |
| Withdrawn | 5 |
| Infructuous | 2 |
| Dismissed | 1 |
| Partly Allowed | 1 |
Recent judgments
- ABHISHEK SWAIN v. UNION OF INDIA — Orissa High Court (2021-08-19)
- VIVEKANAND MEDICAL MISSION LTD. v. STATE OF ODISHA — Orissa High Court (2021-08-19)
- RABINDRA PATRA v. COMMNR,WOMEN and CHILD — Orissa High Court (2021-08-19)
- SAMIULLAH KHAN v. STATE OF ODISHA — Orissa High Court (2021-08-19)
- TARAK NATH DAS v. STATE OF ODISHA — Orissa High Court (2021-08-19)
- DINDAYAL SHAH v. STATE OF ODISHA — Orissa High Court (2021-08-19)
- M/S BHABANI SECURITY AGENCY v. THE DY. DIRECTOR OF REGIONAL RESEARCH INSTITUTE OF UNANI MEDICINES — Orissa High Court (2021-08-19)
- SURESH KUMAR JHUNJHUNWALA v. TAHASILDAR,JATNI — Orissa High Court (2021-08-19)
- MANJULATA DAS v. STATE OF ODISHA — Orissa High Court (2021-08-19)
- BASANT KUMAR PANIGRAHI v. CHAIRMAN OF THE COMMITTEE OF THE CHIEF ENGINEERS — Orissa High Court (2021-08-19)