K.R.MOHAPATRA,. R.K.PATTANAIK

86 recorded High Court judgment(s) · 2023–2025

Courts

Orissa High Court

Disposed Off	45
Dismissed	16
Allowed	8
Dismissed For Default/Non-Prosecution	7
Infructuous	5
Withdrawn	4
Dropped	1

DEBARAJ SAHU v. SHALINI PANDIT, IAS — Orissa High Court (2025-11-28)
STATE OF ODISHA v. M/S. KANSAI NEROLAC PAINTS LTD. — Orissa High Court (2025-07-25)
STATE OF ORISSA v. SUSANTA KUMAR SATAPATHY — Orissa High Court (2025-05-02)
STATE OF ODISHA v. MINAKHI MOHAPATRA — Orissa High Court (2025-05-02)
STATE OF ODISHA v. SARALA SARANGI — Orissa High Court (2025-05-02)
UNION OF INDIA v. ASITA KU. NAYAK — Orissa High Court (2025-05-02)
STATE OF ODISHA v. SRIKANTA SARANGI — Orissa High Court (2025-05-02)
STATE OF ORISSA v. JAGADANANDA MOHANTY — Orissa High Court (2025-05-02)
STATE OF ODISHA v. GOLAK BIHARI MAHALI — Orissa High Court (2025-05-02)
STATE OF ODISHA v. MANORANJAN MOHANTY — Orissa High Court (2025-05-02)