LexK.R.MOHAPATRA,. MURAHARI SRI RAMAN
73 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 73 |
Disposal nature
| Disposed Off | 44 |
| Withdrawn | 13 |
| Allowed | 10 |
| Dismissed | 5 |
| Dismissed For Default/Non-Prosecution | 1 |
Recent judgments
- COMMISSIONER,CENTRAL EXCISE AND CUSTOMS,BHUBANESWAR-II COMMISSIONEERATE v. M/S.SMC POWER GENERATION LTD. — Orissa High Court (2026-05-21)
- M/S. KARAN SINGH SECURITY AGENCY PRIVATE LIMITED, BHUBANESWAR v. STATE OF ODISHA — Orissa High Court (2026-05-21)
- PRATYUSH PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-11-29)
- DHIRENDRA KUMAR SWAIN v. STATE OF ODISHA — Orissa High Court (2025-11-29)
- ASHOK KUMAR BEHERA v. SALINI PANDIT,IAS — Orissa High Court (2025-11-29)
- SUKADEV JENA v. STATE OF ODISHA — Orissa High Court (2025-11-29)
- RAMESH CHANDRA SAHU v. STATE OF ODISHA — Orissa High Court (2025-11-29)
- RABI KISHAN v. STATE OF ODISHA — Orissa High Court (2025-10-10)
- ASHOK KUMAR DAS v. STATE OF ODISHA — Orissa High Court (2025-10-10)
- DARGHA OF JAHANIA PEER SAHEB BIJE KAKATPUR, PURI v. ODISHA BOARD OF WAQF, CUTTACK — Orissa High Court (2025-07-04)