K.R.MOHAPATRA,. MOHAMMAD RAFIQ(CJ)

327 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• BIJOYINI DAS v. SASHIKANTA MISHRA — Orissa High Court (2020-12-18)
• STATE OF ODISHA v. BIJOYINI DAS — Orissa High Court (2020-12-18)
• BAKUL KUMAR MISHRA v. UNION OF INDIA — Orissa High Court (2020-12-11)
• ARUNA KUMAR SWAIN v. REGISTRAR, ODISHA ADMINISTRATIVE TRIBUNAL, CUTTACK — Orissa High Court (2020-12-04)
• ARUN KUMAR NANDA v. STATE OF ODISHA — Orissa High Court (2020-12-04)
• ASHOK KUMAR SAMAL v. UNION OF INDIA — Orissa High Court (2020-12-04)
• BRUNDABAN GAUDA v. DEPUTY REGISTRAR ORISSA ADMINISTRATIVE TRIBUNAL — Orissa High Court (2020-12-04)
• ALOK KUMAR MOHANTY v. UNION OF INDIA — Orissa High Court (2020-12-04)
• SWAPNA BEHERA v. STATE OF ODISHA — Orissa High Court (2020-12-04)
• ABDUL KARIM KHAN v. UNION OF INDIA — Orissa High Court (2020-12-04)