LexK.R.MOHAPATRA,MISS SAVITRI RATHO
831 recorded High Court judgment(s) · 2025–2026
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| Orissa High Court | 831 |
Disposal nature
| Disposed Off | 560 |
| Withdrawn | 212 |
| Dismissed For Default/Non-Prosecution | 26 |
| Infructuous | 14 |
| Dismissed | 12 |
| Allowed | 5 |
| Not Pressed | 2 |
Recent judgments
- SUNAPHULA NIAL v. KAILASH CHANDRA DAS, ORS — Orissa High Court (2026-04-24)
- KUNU NIAL v. KAILASH CHANDRA DAS,ORS — Orissa High Court (2026-04-24)
- NILAMBAR PATEL v. KAILASH CHANDRA DAS, ORS — Orissa High Court (2026-04-24)
- DIBYAJYOTI RAY v. STATE OF ODISHA — Orissa High Court (2026-04-24)
- PURNAMI BHOI v. KAILASH CHANDRA DAS, ORS — Orissa High Court (2026-04-24)
- NIMAIN CHARAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-02-24)
- STATE OF ODISHA v. PARAMANANDA SARANGI — Orissa High Court (2026-02-24)
- BISWAJIT SWAIN v. STATE OF ODISHA — Orissa High Court (2026-01-16)
- BHARAT KU.BEHERA v. STATE OF ORISSA — Orissa High Court (2026-01-09)
- RAJU KUMAR v. STATE OF ODISHA — Orissa High Court (2026-01-05)