K.R.MOHAPATRA,. M.S.SAHOO

36 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• SWARNA PRAVA BEHERA v. STATE OF ODISHA — Orissa High Court (2026-05-29)
• M/S MANAS KUMAR NAYAK, KHORDHA v. THE COMMISSIONER, CGST, CX AND CUSTOMS, BHUBANESWAR — Orissa High Court (2026-05-29)
• SARBESWAR DAS v. STATE OF ODISHA — Orissa High Court (2026-05-26)
• NIRJHAR MARUTA BAISAKH v. BANK OF BARODA, CUTTACK — Orissa High Court (2025-05-30)
• LOBHA PRADHAN @ LOVA PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-05-30)
• BISWAJIT RATH v. STATE OF ODISHA — Orissa High Court (2025-05-30)
• SANTOSH KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-05-27)
• M/S. K. AND K. PERSON AND SECURITY SERVICES PVT. LTD., BHADRAK v. STATE OF ODISHA — Orissa High Court (2025-05-27)
• D.D. BUILDERS LTD., BBSR. v. ODISHA CONSTRUCTION CORPORATION LTD., BBSR. — Orissa High Court (2025-05-27)
• PROMOD KUMAR SAMANTARAY v. STATE OF ODISHA — Orissa High Court (2023-05-30)