LexK.R.MOHAPATRA,KUMARI SANJU PANDA
1,327 recorded High Court judgment(s) · 2015–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1327 |
Disposal nature
| Disposed Off | 984 |
| Dismissed | 232 |
| Withdrawn | 58 |
| Infructuous | 22 |
| Allowed | 17 |
| Not Pressed | 9 |
| Partly Allowed | 2 |
| Dropped | 1 |
Recent judgments
- JAMBESWAR MUKHI v. INSPECTOR-IN-CHARGE, BAYREE POLICE STATION, JAJPUR — Orissa High Court (2021-04-19)
- MD.MUZIBUR REHAMAN v. COLLECTOR,DEOGARH — Orissa High Court (2021-04-19)
- SAVITRI JAGDEV v. STATE and ANR. — Orissa High Court (2021-04-19)
- STATE v. JADA@JAGABANDHU MALL — Orissa High Court (2021-04-19)
- LT.COL.SURENDRA NATH v. STATE and ORS. — Orissa High Court (2021-04-19)
- VOONA KIREET KUMAR v. STATE and ORS. — Orissa High Court (2021-04-19)
- RAJESH KUMAR SETHI v. STATE OF ODISHA — Orissa High Court (2021-04-19)
- NIRANJAN MAHARANA v. RASMITA DAS — Orissa High Court (2021-04-19)
- BHIMA CHARAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2021-04-19)
- STATE OF ORISSA v. HARA PRADHAN — Orissa High Court (2021-04-19)