K.R.MOHAPATRA,. DIXIT KRISHNA SHRIPAD

45 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S. GOPAL KRISHNA CASHEW PROCESSING UNIT, HARIPUR, GANJAM v. AUTHORIZED OFFICER, AXIS BANK LTD., LOAN CENTRE, BAPUJI NAGAR BRANCH, BBSR — Orissa High Court (2025-05-16)
• M/S. AUM ASSOCIATES, SUNDARGARH v. THE PRESIDING OFFICER CGIT CUM LABOUR COURT, BBSR — Orissa High Court (2025-05-16)
• M/S. GADIBRAHMA CONSTRUCTION, JAGATSINGHPUR v. CHIEF GENERAL MANAGER, SOUTH EASTERN REGION PIPI LINE INDIAN OIL CORPORATION, LTD. JAGATSINGHPUR — Orissa High Court (2025-05-16)
• KANDOI TRANSPORT LIMITED, CUTTACK v. NATIONAL ALUMINIUM COMPANY LIMITED (NALCO), BBSR — Orissa High Court (2025-05-16)
• DEEPAK RAY v. STATE OF ORISSA — Orissa High Court (2025-05-16)
• PRAFULLA BEHERA v. THE BRANCH MANAGER, D.C.B. BANK LIMITED BBSR — Orissa High Court (2025-05-16)
• RATIKANTA ROUT v. STATE OF ODISHA — Orissa High Court (2025-05-16)
• RAM KUMAR SAHU v. STATE OF ODISHA — Orissa High Court (2025-05-15)
• LUCKY TRANSPORT AND TRADING CO,. CUTTACK v. STATE OF ODISHA — Orissa High Court (2025-05-15)
• MANOJ KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-05-15)