LexK.R.MOHAPATRA
22,928 recorded High Court judgment(s) · 2015–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 22928 |
Disposal nature
| Disposed Off | 18672 |
| Withdrawn | 1697 |
| Dismissed For Default/Non-Prosecution | 791 |
| Dismissed | 645 |
| Converted | 468 |
| Allowed | 203 |
| Infructuous | 133 |
| Dropped | 127 |
Recent judgments
- KABITA BHUYAN v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- NIRANJAN MOHANTY v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- SADANANDA JENA v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- CHITRASEN PATRA v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- SANATAN KHATUA v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- JITENDRA PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- SAGAR RANJAN ROUT v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- SATYA PRAKASH SAMAL v. THE COLLECTOR, KENDRAPARA — Orissa High Court (2026-05-29)
- BARAL ENGINEERS, KHORDHA v. R.T.O., BHUBANESWAR-1 — Orissa High Court (2026-05-29)
- NALU PATRA v. STATE OF ODISHA — Orissa High Court (2026-05-29)