LexK.R.MOHAPATRA,. CHITTARANJAN DASH
21 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 21 |
Disposal nature
| Disposed Off | 15 |
| Withdrawn | 3 |
| Dismissed For Default/Non-Prosecution | 2 |
| Abated | 1 |
Recent judgments
- BUDHIA NAIK v. STATE OF ODISHA — Orissa High Court (2026-01-08)
- CHAKRADHAR PATRA v. THE COLLECTOR CUM DISTRICT MAGISTRATE CUM ARBITRATOR, GANJAM — Orissa High Court (2026-01-08)
- HARIKRUSHNA SAHU v. THE COLLECTOR CUM DISTRICT MAGISTRATE CUM ARBITRATOR, GANJAM — Orissa High Court (2026-01-08)
- BIJAY KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2026-01-08)
- SASHIREKHA SAMAL v. STATE — Orissa High Court (2026-01-08)
- INDRAJIT MAHANTA v. THE COLLECTOR, JAJPUR — Orissa High Court (2026-01-08)
- MINAKSHI DASH v. STATE OF ORISSA — Orissa High Court (2026-01-06)
- BIKARTAN SENAPATI v. STATE OF ODISHA — Orissa High Court (2026-01-06)
- DHIRMAL MAJHI v. STATE OF ODISHA — Orissa High Court (2026-01-06)
- JAGABANDHU PAKAL v. STATE OF ODISHA — Orissa High Court (2026-01-06)