K.R.MOHAPATRA,. C.R.DASH

42 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• DEIVIK ENTERPRISERS,BBSR v. STATE OF ODISHA — Orissa High Court (2021-12-17)
• BHARAT SWAIN v. STATE OF ODISHA — Orissa High Court (2021-12-03)
• M/S CENTRE FOR ADVANCED RESEARCH ON ALTERNATIVE MEDICINE,BBSR v. GOVT. OF ODISHA — Orissa High Court (2021-12-02)
• M/S SNEHALATA CONSTRUCTION AND INTERIOR v. STATE OF ODISHA — Orissa High Court (2021-12-02)
• DEEPAK KUMAR BEHERA v. STATE OF ODISHA — Orissa High Court (2021-12-02)
• SUDHAKAR SATAPATHY v. STATE OF ODISHA — Orissa High Court (2021-12-02)
• ODISHA TELEVISION LTD. v. PRESIDING OFFICER,INDUSTRIAL TRIBUNAL,BBSR — Orissa High Court (2021-12-02)
• AMIT KUMAR AGARWAL v. STATE OF ODISHA — Orissa High Court (2021-12-02)
• BARENDRA KRISHNA MATAGAJA SINGH v. STATE OF ODISHA — Orissa High Court (2021-12-01)
• SATYABADI PANDA v. STATE OF ODISHA — Orissa High Court (2021-12-01)