K.R.MOHAPATRA,. ANANDA CHANDRA BEHERA

77 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• GENERAL MANAGER, IB VALLEY AREA, MCL, JHARSHUGUDA v. STATE OF ODISHA — Orissa High Court (2026-05-08)
• STATE OF ODISHA v. HIMANSU SEKHAR DEO — Orissa High Court (2026-03-06)
• RADHAKANTA PANDA v. THE ASSISTANT GENERAL MANAGER CUM AUTHORISED OFFICER , CENTRAL BANK OF INDIA — Orissa High Court (2025-05-08)
• M/S. KALINGA POLYPACK PVT. LTD., KHURDA v. CHIEF MANAGER-CUM-AUTHORISED OFFICER, UNION BANK OF INDIA, BBSR — Orissa High Court (2025-05-08)
• M/S. KEYSTONE INFRA BUILD BILASPUR, BILASHPUR v. UNION OF INDIA — Orissa High Court (2025-05-08)
• BIMLRAJ OUTSOURCING PVT. LTD., HARYANA v. STATE OF ODISHA — Orissa High Court (2025-05-08)
• RAMA CHANDRA MOHANTY v. DEBTS RECOVERY TRIBUNAL, CUTTACK — Orissa High Court (2025-05-08)
• AMARJOTHI GRANITES (INDIA) PVT.LTD, MUMBAI v. STATE OF ODISHA — Orissa High Court (2025-05-07)
• DOKI LAXMINARAYAN SUBUDHI v. STATE OF ODISHA — Orissa High Court (2025-05-07)
• M/S GHANASHYAM MISRA AND SONS (P) LTD., KOLKATA v. STATE OF ODISHA — Orissa High Court (2025-05-07)