LexK.PADMANABHAN NAIR
1,338 recorded High Court judgment(s) · 2006–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1338 |
Disposal nature
| DISMISSED | 398 |
| ALLOWED | 300 |
| DISPOSED OF | 263 |
| PARTLY ALLOWED | 206 |
| CLOSED | 78 |
| DISMISSED AS NOT PRESSED | 28 |
| DISMISSED AS INFRUCTUOUS | 18 |
| DISMISSED AS WITHDRAWN | 15 |
Recent judgments
- K.P.JAMES v. DR.K.K.JOHNY — Kerala High Court (2008-04-11)
- S.N.D.P.SAKHA NO.444 v. STATE OF KERALA — Kerala High Court (2008-04-10)
- UNITED INDIA INSURANCE CO.LTD. v. KUNHIVAVA — Kerala High Court (2008-04-10)
- THRESSIAMMA P.J. v. BIJO ABRAHAM — Kerala High Court (2008-04-10)
- AS/233/1999 of N.SUMINA Vs — Kerala High Court (2008-04-10)
- K.K.BALAKRISHNAN v. SRI.N.K.JOSE — Kerala High Court (2008-04-10)
- NEW INDIA ASSURANCE COMPANY LTD v. JOHNSON — Kerala High Court (2008-04-10)
- SHAMSUDHEEN.V. v. RUKHIYA AND ANOTHER — Kerala High Court (2008-04-10)
- A.V.J.MOSAIC AND CEMENTS WORKS v. KFC — Kerala High Court (2008-04-10)
- SHABU v. SREEKUMAR K.S. — Kerala High Court (2008-04-10)