LexK.P.JYOTHINDRANATH, T.R.RAMACHANDRAN NAIR
364 recorded High Court judgment(s) · 2015–2015
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| Kerala High Court | 364 |
Disposal nature
| ALLOWED | 216 |
| DISMISSED | 69 |
| REMANDED | 46 |
| DISPOSED OF | 19 |
| CLOSED | 4 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| SETTLED | 1 |
Recent judgments
- O.K.RAVI v. MOHAMMED MANSOOR — Kerala High Court (2015-09-04)
- MANIKANDAN v. SHIJU.C.G. — Kerala High Court (2015-09-03)
- DR.RAJAGOPALA RAO.N. v. SHIJITH.K.P. AND OTHERS — Kerala High Court (2015-09-03)
- USHAKUMARI v. TIJI THOMAS — Kerala High Court (2015-09-03)
- KOUSALIA v. K.N.SARADHA — Kerala High Court (2015-09-03)
- THE ORIENTAL INSURANCE CO.LTD, v. VELAYUDHAN AND OTHERS — Kerala High Court (2015-09-02)
- UNIVERSITY OF CALICUT AND OTHERS v. DR.M.P.KANNAN — Kerala High Court (2015-09-02)
- GEETHA SANTHOSH v. SANIL KUMAR N.K — Kerala High Court (2015-09-02)
- THE NEW INDIA ASSURANCE CO.LTD v. FEPIN.P.PAUL — Kerala High Court (2015-09-02)
- E.C. CHANDRAN v. VARKEY OMMAN — Kerala High Court (2015-09-01)