K.P.JYOTHINDRANATH, K.T.SANKARAN

33 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• SAJEEV @ KOCHU SAJEEV v. STATE OF KERALA — Kerala High Court (2016-11-24)
• BAIJA AJUMON v. STATE BANK OF TRAVANCORE — Kerala High Court (2016-04-08)
• SAPNA P P v. STATE OF KERALA — Kerala High Court (2016-04-07)
• MARIYAPPAN v. STATE OF KERALA — Kerala High Court (2016-04-01)
• SHAJILA v. THE DISTRICT MAGISTRATE, TRIVANDRUM — Kerala High Court (2016-03-31)
• INDIASH AND 2 OTHERS v. STATE OF KERALA — Kerala High Court (2016-03-23)
• SHAFEEQ P.K. v. STATE OF KERALA — Kerala High Court (2016-03-22)
• USHA v. STATE OF KERALA — Kerala High Court (2016-03-21)
• INDIRA R v. STATE OF KERALA — Kerala High Court (2016-03-17)
• EDWIN ANDREW MINIHAN v. THE UNION OF INDIA — Kerala High Court (2016-03-17)