K.P.JYOTHINDRANATH, ANTONY DOMINIC

98 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• MINI MOHANAN v. STATE OF KERALA — Kerala High Court (2017-07-26)
• KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) v. STATE POLICE CHIEF — Kerala High Court (2017-07-26)
• RAJEENA v. THE STATE OF KERALA — Kerala High Court (2017-07-26)
• KISHORE v. THE SUPERINTENDENT OF POLICE (RURAL) — Kerala High Court (2017-07-26)
• SARATHKUMAR.S v. STATE OF KERALA — Kerala High Court (2017-07-26)
• SINRAJ @ SINAPPAN v. SUBIN T.S — Kerala High Court (2017-07-26)
• SA ADULLA SAKHAFI v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2017-07-26)
• FATHIMA ALIYAR v. SUB INSPECTOR OF POLICE — Kerala High Court (2017-07-26)
• M.D.RAVI @ RAVI MASTER v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2017-07-26)
• HAMZAKUTTY v. K.P.MASOOD — Kerala High Court (2017-07-26)