LexK.P.JYOTHINDRANATH
1,854 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1854 |
Disposal nature
| ALLOWED | 688 |
| DISPOSED OF | 565 |
| DISMISSED | 289 |
| PARTLY ALLOWED | 134 |
| DISMISSED AS NOT PRESSED | 48 |
| DISMISSED AS INFRUCTUOUS | 30 |
| DISMISSED AS WITHDRAWN | 23 |
| DISMISSED FOR DEFAULT | 20 |
Recent judgments
- GEORGE JACOB v. V.V. VARGHESE — Kerala High Court (2018-10-30)
- RAVI NAMBOOTHIRI v. K.A.BAIJU — Kerala High Court (2018-10-30)
- UNNIKRISHNAN v. PRASAD K.V. — Kerala High Court (2018-10-30)
- RAJALAKSHMI AMMA, v. EZHAMKULAM GRAMA PANCHAYATH, — Kerala High Court (2018-10-30)
- VALSALA v. SURENDRAN — Kerala High Court (2018-10-30)
- MALLIKA v. P.P. PHILIP — Kerala High Court (2018-10-30)
- M/S. PENIEL CASHEW COMPANY v. M/S. AHCOM SARL — Kerala High Court (2018-10-30)
- SUBHADRA AMMA @ SUBHADRA P.NAIR, v. K.UNNIMADHAVAN NAIR, — Kerala High Court (2018-10-29)
- ASHWIN, v. C.P.NANI, — Kerala High Court (2018-10-29)
- M.N.PURUSHOTHAMAN v. MUTHOOT VEHICLE AND ASSET FINANCE LTD — Kerala High Court (2018-10-29)