LexK.P.BALACHANDRAN
1,746 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1746 |
Disposal nature
| DISMISSED | 827 |
| DISPOSED OF | 485 |
| ALLOWED | 262 |
| PARTLY ALLOWED | 32 |
| DISMISSED AS WITHDRAWN | 28 |
| DISMISSED FOR DEFAULT | 26 |
| CLOSED | 25 |
| REMANDED | 24 |
Recent judgments
- ANIL RAVINDRAN v. KOSAMATTOM FINANCE PVT. LTD. — Kerala High Court (2012-05-18)
- PREMANATHAN v. STATE OF KERALA — Kerala High Court (2009-05-29)
- JAYAKUMAR @ JAYAN v. STATE OF KERALA — Kerala High Court (2009-05-28)
- BABURAJ v. STATE OF KERALA — Kerala High Court (2009-05-28)
- K.V.XAVIER v. STATE OF KERALA — Kerala High Court (2009-05-28)
- MARY JANET v. A 2 Z TILES & FLOORINGS — Kerala High Court (2009-05-26)
- M.M.BASHEER v. JOY MATHEW — Kerala High Court (2009-05-26)
- M.A.NAZAR v. STATE OF KERALA — Kerala High Court (2009-05-26)
- M.A.NAZAR v. STATE OF KERALA — Kerala High Court (2009-05-26)
- PONNAN v. STATE — Kerala High Court (2009-05-26)