K NATARAJAN,VIJAYKUMAR A. PATIL

238 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

238

Partly Allowed	59
DISMISSED	58
DROPPED	55
DISPOSED	41
ALLOWED	17
Dismissed for Non-Prosecution	3
Abated	2
REJECTED	2

SABANNA AND ANR v. M NARENDRAKUMAR AND ORS — Karnataka High Court (2025-04-29)
SHILPARANI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
SHIVARAJ PATIL v. SMT. SHILPA SHARMA IAS — Karnataka High Court (2025-04-29)
KARNAPPA v. K.B. RANI — Karnataka High Court (2025-04-29)
THE STATE OF KARNATAKA AND ORS v. NAGABHUSHANA AND ORS — Karnataka High Court (2025-04-29)
MALAKANNA AND ORS v. BAPURAO AND ORS — Karnataka High Court (2025-04-29)
THE SUPERINTENDENT ENGINEER v. SRI SHIVAPPA — Karnataka High Court (2025-04-28)
SMT. KAVITA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-28)
SRISANTHOSH G. CHANAGONDA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-28)
SUDHARANI v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2025-04-28)