LexK.NATARAJAN
9,478 recorded High Court judgment(s) · 2013–2025
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| Karnataka High Court | 9478 |
Disposal nature
| DISMISSED | 4249 |
| ALLOWED | 3809 |
| Partly Allowed | 518 |
| DISPOSED | 452 |
| Dismissed for Non-Prosecution | 288 |
| ALLOWED AND REMANDED | 85 |
| REJECTED | 23 |
| Converted | 19 |
Recent judgments
- SMT LAKSHMAMMA v. SMT ANUSUYA — Karnataka High Court (2025-04-25)
- SRI G SUBRAMANYA NAIDU v. SMT M C PADMA — Karnataka High Court (2025-04-24)
- SRI.P.VIJAYASHEKAR v. SMT. HELEN D FERNANDES — Karnataka High Court (2025-04-24)
- SRI. RAJA v. SRI RAMANANJANAPPA R — Karnataka High Court (2025-04-24)
- NIRMAL DAULAT TORANE v. STATE OF KARNATAKA — Karnataka High Court (2025-04-24)
- SRI RAJANEESH S JAIN v. THE STATE OF KARNATAKA BY — Karnataka High Court (2025-04-17)
- MRS SURUCHI DAGA SABOO v. RITU MAHESHWARI — Karnataka High Court (2025-04-17)
- AXIS BANK LTD v. THE STATE OF KARNATAKA BY — Karnataka High Court (2025-04-17)
- MR MAHENDER DAGA v. STATE OF KARNATAKA — Karnataka High Court (2025-04-17)
- MR. ANIRUDH DAGA v. STATE OF KARNATAKA — Karnataka High Court (2025-04-17)