LexK.N.PHANEENDRA,S.R.KRISHNA KUMAR
20 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 20 |
Disposal nature
| Partly Allowed | 12 |
| ALLOWED | 4 |
| DISMISSED | 3 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- K P SURESHA v. STATE OF KARNATAKA BY — Karnataka High Court (2020-04-21)
- NINGEGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
- CHANDREGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
- NATARAJU v. STATE BY CHELUR POLICE — Karnataka High Court (2020-04-21)
- DEVARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
- SURESHA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
- FIROZ KHAN v. STATE OF KARNATAKA BY — Karnataka High Court (2020-03-17)
- ZUBAIR v. State by Banatwal Town Police Station — Karnataka High Court (2020-03-17)
- NAWAZ v. THE STATE OF KARNATAKA BY — Karnataka High Court (2020-03-13)
- SRI MANJUNATHA v. STATE OF KARNATAKA — Karnataka High Court (2020-03-12)