K.N.PHANEENDRA,L.NARAYANA SWAMY

137 recorded High Court judgment(s) · 2018–2019

Courts

Karnataka High Court

137

DISMISSED	53
ALLOWED	35
Partly Allowed	23
DISPOSED	15
DROPPED	8
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	1

THE MANAGING DIRECTOR ANR v. SRI SIDDAPPA REVANAPPA HARIJAN AND ORS — Karnataka High Court (2019-03-01)
THE DIRECTOR AND ANR v. MARTHANDAPPA S/O UKKUNDAPPA NAIKAL — Karnataka High Court (2018-12-07)
DEVIDAS S/O LATE BALCHANDRA RANGADAL ORS v. THE STATE THROUGH MAHILA P.S. — Karnataka High Court (2018-10-12)
THE MANAGING DIRECTOR ANR v. SIDDAPPA REVANAPPA HARIJAN ORS — Karnataka High Court (2018-09-17)
DATTATREYA N. REDDY S/O LATE NAGAPPA v. THE CHAIRMAN — Karnataka High Court (2018-08-31)
SMT. PADMAJA v. SRI. BASANNAGOUDA AND ORS — Karnataka High Court (2018-08-30)
THE KARNATAKA AND ORS v. SHRI GUERUBALAPPA AND ANR — Karnataka High Court (2018-08-30)
THE KARNATAKA HOUSING BOARD AND ORS v. SHRI MAHAVEER S/O TRILOKCHAND OSWAL — Karnataka High Court (2018-08-30)
THE KARNATAKA AND ORS v. SHRI MALLAPPA AND ANR — Karnataka High Court (2018-08-30)
THE KARNATAKA AND ORS v. SHRI SIDRAMPPA AND ORS — Karnataka High Court (2018-08-30)