K.N.PHANEENDRA,K.NATARAJAN

69 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• MANJUNATHA v. STATE OF KARNATAKA — Karnataka High Court (2019-06-28)
• N MAHESH KUMAR v. STATE — Karnataka High Court (2019-06-28)
• C. HARISH v. STATE OF KARNATAKA BY — Karnataka High Court (2019-03-29)
• KUBENDRA @ GUBBI v. STATE OF KARNATAKA — Karnataka High Court (2019-03-29)
• C ARMUGAM v. THE STATE BY MICO LAYOUT POLICE — Karnataka High Court (2019-03-15)
• BHUVANESH T P @ KUTTI v. STATE OF KARNATAKA BY — Karnataka High Court (2019-03-15)
• STATE BY MICO LAYOUT v. RAJITH K @ BATTA — Karnataka High Court (2019-03-15)
• RANJITH K v. STATE OF KARNATAKA BY — Karnataka High Court (2019-03-15)
• SMT JAYAMMA v. COMMISSIONER OF POLICE — Karnataka High Court (2019-03-08)
• SMT. RENUKAMMA v. STATE OF KARNATAKA — Karnataka High Court (2019-03-08)