LexK.N.PHANEENDRA,H.G.RAMESH
179 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 179 |
Disposal nature
| DISPOSED | 113 |
| DISMISSED | 53 |
| ALLOWED | 7 |
| IA/Memo/VK/OP in disposal | 2 |
| Dismissed for Non-Prosecution | 1 |
| DROPPED | 1 |
| ALLOWED AND REMANDED | 1 |
| Partly Allowed | 1 |
Recent judgments
- T SURESHA v. STATE BY SRIRANGAPATNA POLICE STATION — Karnataka High Court (2016-12-16)
- SRI RAJEEV SHRIVASTAVA v. UNION OF INDIA — Karnataka High Court (2016-12-02)
- ASHOKA @ PAI v. THE STATE OF KARNATAKA BY — Karnataka High Court (2016-11-25)
- K N KIRAN KUMAR v. STATE BY MANDYA RURAL — Karnataka High Court (2016-11-25)
- STATE OF KARNATAKA BY HASSAN CITY POLICE v. N D SHIVASHANKAR — Karnataka High Court (2016-11-25)
- SANDHU @ HONNAPPA v. STATE OF KARNATAKA — Karnataka High Court (2016-11-25)
- CHETAN v. STATE OF KARNATAKA — Karnataka High Court (2016-11-25)
- H.A. HAMMABBA v. STATE OF KARNATAKA — Karnataka High Court (2016-11-11)
- SMT KULLAYAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-11-11)
- SRI. RAHUL v. THE STATE OF KARNATAKA — Karnataka High Court (2016-11-10)