K.N.PHANEENDRA,H.BILLAPPA

44 recorded High Court judgment(s) · 2015–2016

Courts

Karnataka High Court

DISMISSED	23
DISPOSED	12
ALLOWED	6
REJECTED	1
Dismissed for Non-Prosecution	1
IA/Memo/VK/OP in disposal	1

SHIVA KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2016-05-31)
STATE BY KUMARASWAMY LAYOUT v. SHIVA KUMAR @ SHIVA @ SHIVAMURTHY — Karnataka High Court (2016-05-31)
THE STATE OF KARNATAKA v. SMT. BHARATHI URS RANI — Karnataka High Court (2015-12-17)
MRS SHARADA URS v. BHARTHI URS RANI W/O LATE MR M G NAGARAJU — Karnataka High Court (2015-12-17)
SMT. M. KRISHNAVENI v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-04)
THE STATE OF KARNATAKA v. RAMESH @ RAMESH SAHANI — Karnataka High Court (2015-12-03)
HIGH COURT OF KARNATAKA v. H.S. THAMMANNA — Karnataka High Court (2015-12-02)
SRI N P PRASHANTH v. THE DIRECTOR GENERAL OF POLICE — Karnataka High Court (2015-12-01)
SRI PARASMAL v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2015-12-01)
DR. IMRAN AHMED @ IMMU v. STATE BY — Karnataka High Court (2015-11-27)