K.N.PHANEENDRA,H.B.PRABHAKARA SASTRY

54 recorded High Court judgment(s) · 2015–2019

Courts

Disposal nature

Recent judgments

• VASANTHA @ VASANTHAKUMAR v. STATE OF KARNATAKA BY — Karnataka High Court (2019-05-24)
• K S PARAMESHA @ PARAMESHAGOWDA v. STATE OF KARNATAKA BY — Karnataka High Court (2019-05-24)
• RAMU @ RAMAKRISHNA v. STATE OF KARNATAKA — Karnataka High Court (2019-05-24)
• AMITABH SINHA S/O LATE M.C. SINHA v. XXXXX — Karnataka High Court (2019-05-24)
• S L RAJAPPA S/O LAKSHMANA v. STATE BY VIDHANA SOUDHA POLICE — Karnataka High Court (2019-04-26)
• SMT SAVITRI BASAVESH YAKANALLI v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-25)
• SULAIMAN @ KEDUVADKA SULAIMAN v. THE STATE OF KARNATAKA BY — Karnataka High Court (2019-04-24)
• SRI AHAMMAD KUNHA v. SMT MARIAMMA — Karnataka High Court (2019-04-24)
• STATE OF KARNATAKA BY v. MR SULAIMAN @ KEDUVADKA — Karnataka High Court (2019-04-24)
• ZUBAIDA BEGUM v. SYED SALAHUDDIN — Karnataka High Court (2019-04-12)