K.N.PHANEENDRA,B.A.PATIL

39 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• MANJUNATH @ MANJU v. STATE OF KARNATAKA BY — Karnataka High Court (2019-04-15)
• STATE OF KARNATAKA v. MANJUNATHA @ MANJU — Karnataka High Court (2019-04-15)
• STATE BTY DEVARAJA POLICE v. RAMESHA — Karnataka High Court (2019-04-15)
• MR M.D. RAGHU v. STATE BY DEVARAJA POLICE STATION — Karnataka High Court (2019-04-15)
• ADITHYA @ MANI v. STATE OF KARNATAKA — Karnataka High Court (2019-04-15)
• PRADEEP CHATHRI @ PRADEEPA v. STATE OF KARNATAKA BY — Karnataka High Court (2019-01-25)
• SMT SRITHI T S v. SRI AJAY KRISHNA NAIDU C S — Karnataka High Court (2019-01-25)
• VIVEK @ BIKAS v. THE STATE OF KARNATAKA BY — Karnataka High Court (2019-01-25)
• PREETHAM THAMANG @ PREETHAM v. THE STATE OF KARNATAKA — Karnataka High Court (2019-01-25)
• KRISHNA v. STATE OF KARNATAKA — Karnataka High Court (2019-01-18)