K.N.PHANEENDRA

13,330 recorded High Court judgment(s) · 2013–2020

Courts

Karnataka High Court

13330

DISMISSED	5283
ALLOWED	5191
DISPOSED	1446
Partly Allowed	526
Dismissed for Non-Prosecution	505
ALLOWED AND REMANDED	141
Converted	128
IA/Memo/VK/OP in disposal	51

BABUL KHAN v. STATE OF KARNATAKA — Karnataka High Court (2020-05-19)
SAMEER.A v. STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
ASHOKA BHOVI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
ARUN S/O BASAVARAJ MULIMANI v. THE STATE THROUGH — Karnataka High Court (2020-05-15)
ASHOKA BHOVI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
SHRI NAGABHUSHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
BALU @ BALYA BALLARY v. STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
ABID PASHA @ ABID v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
NAVEEN KUMAR @ APPU v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-15)
MEGHAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-05)