K.N.KESHAVANARAYANA

2,712 recorded High Court judgment(s) · 2009–2014

Courts

Karnataka High Court

2712

DISMISSED	1013
ALLOWED	843
REJECTED	455
DISPOSED	188
Partly Allowed	107
Dismissed for Non-Prosecution	61
Converted	32
ALLOWED AND REMANDED	6

M MUNIYAPPA S/O D.M.MUNISHAMAPPA v. M KRISHNAPPA — Karnataka High Court (2014-03-01)
K N VENKATACHALAIAH v. GULLAPPA — Karnataka High Court (2014-02-21)
SANNAMALLIKARJUNAIAH @ MALLIKARJUNAIAH v. PUTTAMMA W/O CHIKKAIAH — Karnataka High Court (2014-02-17)
B S HONNAPPA v. B S KARIBASAPPA — Karnataka High Court (2014-02-17)
SMT BASAMMA v. SMT SHIVAMMA — Karnataka High Court (2014-02-17)
MAMATEGOWDA ALIAS v. SMT NANJAMMA — Karnataka High Court (2014-02-17)
SASALU CHANNABASAPPA AND SONS v. KUMARASWAMY S/O THIMMEGOWDA — Karnataka High Court (2014-02-14)
K.G. MRUTHYUNJAYA S/O LATE GURUBASAPPA v. SMT. GEETHA W/O RAVI D/O MARIGOWDA — Karnataka High Court (2014-02-10)
SMT PARVATHAMMA W/O LATE VEERANNA v. SHIVAKUMAR @ SHIVANNA S/O LATE RAME GOWDA — Karnataka High Court (2014-02-10)
THIMMAKKA v. SRI. JOOLAPPA — Karnataka High Court (2014-02-06)