LexK. N. BASHA, . P. DEVADASS
193 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 193 |
Disposal nature
| DISPOSED OF | 132 |
| ALLOWED | 36 |
| DISMISSED | 15 |
| DISMISSED AS WITHDRAWAL | 5 |
| PARTLY ALLOWED | 4 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- R.PALANISAMY v. THE INSPECTOR OF POLICE — Madras High Court (2013-04-23)
- K.ELANGO v. STATE OF TAMIL NADU REP BY — Madras High Court (2013-04-22)
- KUMI @ KUMARAN v. THE INSPECTOR OF POLICE — Madras High Court (2013-04-19)
- T.JAYAVEL v. THE SECRETARY TO THE GOVT — Madras High Court (2013-04-15)
- M.RANJANI v. THE HOME SECRETARY — Madras High Court (2013-04-15)
- SELVAM v. THE INSPECTOR OF POLICE — Madras High Court (2013-03-21)
- BALU @ BALAMURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2013-03-04)
- GOPALRAM v. THE INSPECTOR OF POLICE — Madras High Court (2013-02-28)
- KALPANA v. THE SECRETARY TO GOVT — Madras High Court (2013-02-21)
- S.VASUDEVAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-02-01)