K. N. BASHA, P.D.DINAKARAN

58 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• S.RAMESH v. THE INSPECTOR OF POLICE — Madras High Court (2008-08-04)
• MUKKANNAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2008-07-31)
• M.VEERAPPAN v. THE INSPECTOR OF POLICE — Madras High Court (2008-07-30)
• GANESAPANDI v. THE INSPECTOR OF POLICE — Madras High Court (2008-07-29)
• THIRUGNANAM v. THE INSPECTOR OF POLICE — Madras High Court (2008-07-28)
• BABU v. THE INSPECTOR OF POLICE — Madras High Court (2008-07-28)
• KARUPPUSAMY, v. INSPECTOR OF POLICE, — Madras High Court (2008-07-24)
• DHANAPAL v. THE INSPECTOR OF POLICE — Madras High Court (2008-07-23)
• RADHAKRISHNAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2008-07-23)
• CHINNAPPAN @ RAJA @ v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2008-07-22)