K.MURALI SHANKAR
15,990 recorded High Court judgment(s) · 2013–2026
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| Madras High Court | 15990 |
Disposal nature
| ORDERED | 5649 |
| DISPOSED OF | 3532 |
| DISMISSED | 2297 |
| ALLOWED | 1850 |
| WITHDRAWN DISMISSED | 1041 |
| DISMISSED AS INFRUCTUOUS | 443 |
| GRANTED | 315 |
| PARTLY ALLOWED | 229 |
Recent judgments
- Sudhakaran alias Lakshmanan v. Murugan — Madras High Court (2026-06-03)
- Cholamandalam Geneal Insurance Co Ltd., v. Vasantha — Madras High Court (2026-06-03)
- The Branch Manager, v. Muneswari — Madras High Court (2026-06-03)
- Anbarasan v. S.Vincent Nepolian — Madras High Court (2026-06-03)
- Sathya Kumar v. M/s.National Insurance Company Limited — Madras High Court (2026-06-03)
- The Branch Manager v. Parimala — Madras High Court (2026-06-03)
- Harnisha, v. The Managing Director, — Madras High Court (2026-06-03)
- The Branch Manager v. Paramasivam — Madras High Court (2026-06-02)
- The Branch Manager v. Maruthambal — Madras High Court (2026-06-02)
- TATA AIG General Insurance Company Limited v. Muthumani, — Madras High Court (2026-06-02)
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