K. MOHAN RAM, P.K.MISRA

30 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• M/S.PERFECT AUTOMOTIC COMPOO v. PREMIER INSTRUMENT & CONTROL — Madras High Court (2008-08-22)
• BHARAT OVERSEAS BANK LTD., v. 1) GOVT.OF INDIA REP.BY SECY., — Madras High Court (2008-03-24)
• G.SAHADEVAN NAIR v. 1. THE GOVT. OF T.N. REP. — Madras High Court (2008-03-24)
• TMSA/2/1999 of Vs — Madras High Court (2007-10-12)
• OSA/413/2000 of Vs — Madras High Court (2007-10-12)
• TTK.PHARMA LTD. v. ROBAPHARM AG ST.ALBANRHEINWEG — Madras High Court (2007-10-12)
• BROOKE BOND LIPTON INDIA LTD., v. GIRNAR EXPORTS — Madras High Court (2007-10-12)
• S.SUJATHA, v. THE EDUCATION OFFICER, — Madras High Court (2007-10-12)
• RASENTHIRAM v. THE DEPUTY SECRETARY — Madras High Court (2007-08-18)
• VENKATESAN @ MAYAVENKATESAN, v. THE SECRETARY, — Madras High Court (2007-04-05)