K. MOHAN RAM, G.M.AKBAR ALI

37 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• JAYANTHI v. COMMISSIONER OF POLICE — Madras High Court (2012-05-09)
• SUNDARAMURTHY v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2012-04-19)
• MR.S.BALASUBRAMANIAN v. THE STATE OF TAMILNADU — Madras High Court (2012-04-19)
• RADHAKRISHNAN v. STATE OF TAMILNADU — Madras High Court (2012-04-19)
• KADIR ALIAS v. STATE BY — Madras High Court (2012-03-30)
• MARIYAYI @ MARIYAMMAL v. THE STATE REP BY ITS — Madras High Court (2012-03-30)
• MRS.LEEMA ROSE v. THE DISTRICT MAGISTRATE AND — Madras High Court (2012-03-29)
• M.BALASUBRAMANIAN v. THE INSPECTOR OF POLICE — Madras High Court (2012-03-27)
• SATHYA @ UMA @ DEIVANNAI @ v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2012-03-27)
• ANAND v. STATE REP BY — Madras High Court (2012-03-27)