K MANMADHA RAO

11,115 recorded High Court judgment(s) · 2021–2025

Courts

Andhra Pradesh High Court

11115

DISPOSED OF NO COSTS	3186
CLOSED NO COSTS	3139
DISMISSED AS INFRUCTUOUS	1629
ALLOWED NO COSTS	1056
DISMISSED	617
DISMISSED AS NON PROSECUTION	588
WITHDRAWN	449
DISMISSED FOR DEFAULT	312

TANGUDU VAIKUNTA RAO v. SWAPNIL DINKAR PUNDKAR — Andhra Pradesh High Court (2025-04-24)
M/S.SRI KRISHNADEVARAYA CONSTRUCTIONS v. DR.RAJAT BHARGAVA,IAS — Andhra Pradesh High Court (2025-04-24)
Dr.Padala Ananta Lakshmi Rajani, v. Sri.K.Manmadha Rao, — Andhra Pradesh High Court (2025-04-16)
G. Rajendra Kumar Reddy, v. . Sri A. Krishna Mohan, — Andhra Pradesh High Court (2025-04-16)
P BABJI v. B LINGESWARA REDDY — Andhra Pradesh High Court (2025-04-16)
Vedantam Ramanujacharyulu, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-04-10)
Surendra Kumar Ahuja v. Tirumala Tirupati Devasthanams — Andhra Pradesh High Court (2025-04-09)
S. Siva Prasad, v. The Secretary, — Andhra Pradesh High Court (2025-04-09)
Ch. A.Swamy, v. The APSRTC rep. By its Managing Director, Mushirabad, — Andhra Pradesh High Court (2025-04-09)
GUNTUPALLI H G K MURTHY v. THE STATE OF AP — Andhra Pradesh High Court (2025-04-09)