K.MANMADHA RAO

584 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

584

DISMISSED	236
DISPOSED	111
Partly Allowed	79
Dismissed for Non-Prosecution	70
ALLOWED	41
Dismissal for Non Compliance of Office Objections	16
ALLOWED AND REMANDED	16
Abated	14

B K NAGARAJA v. UMESH H R — Karnataka High Court (2026-04-30)
SRI SAIBABU v. SRI MANOJ KUMAR K A — Karnataka High Court (2026-04-30)
MR. RITHVIK RAMAKRISHNA HEGDE v. DR SHIVANI RITHVIK HEGDE — Karnataka High Court (2026-04-29)
SMT. SAVITHA S @ PARVATHI v. SRI C.T. DASAPPA — Karnataka High Court (2026-04-28)
SRI SUSHANTH S v. SMT S M SUPRIYA — Karnataka High Court (2026-04-28)
MRS DEBOLINA v. SRI NILOY GHOSH — Karnataka High Court (2026-04-28)
SMT. B. C. SUSHEELA v. SRI. J. KARIYAPPA — Karnataka High Court (2026-04-28)
SMT H P SHOBHA v. SRI J P SUDHAKAR — Karnataka High Court (2026-04-28)
MR. SYED FIZAN KHALEEL v. MRS. MAHINAZ S — Karnataka High Court (2026-04-28)
SRI SAILESH KUMAR v. MRS NISHA S KUMAR — Karnataka High Court (2026-04-28)